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Lucknow Court Denies Bail to Siddique Kappan in PMLA Case - (01 Nov 2022)

CRIMINAL

Lucknow Sessions Court has rejected the bail plea filed by Kerala journalist Siddique Kappan in connection with a Prevention of Money Laundering Act (PMLA) case initiated against him by the Enforcement Directorate (ED).

Tags : LUCKNOW SESSIONS COURT   SIDDIQUE KAPPAN   PMLA  

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