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Kerala HC Introduces 'Unique Neutral Citation Number' System from November 1 - (01 Nov 2022)

CIVIL

Kerala High Court is set to implement Unique Neutral Citation Number for all Judgments and 'CR' marked interim orders issued since 1949, from November 1. An AI tool for English-Malayalam translation of district court judgments/ documents will also be launched.

Tags : KERALA HIGH COURT   NEUTRAL CITATION  

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