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Additional Meeting Schedule of the Monetary Policy Committee for 2022-2023- (Reserve Bank of India) (27 Oct 2022)

MANU/RPRL/0491/2022

Banking

The meeting schedule of the Monetary Policy Committee (MPC) for 2022-2023 was announced in the Reserve Bank's Press Release: 2021-2022/1931 dated March 30, 2022.

Under the provisions of Section 45ZN of the Reserve Bank of India (RBI) Act 1934, read along with the Gazette notifications S.O.2215(E) dated June 27, 2016 and S.O.1422(E) dated March 31, 2021 and the Regulation 7 of the RBI Monetary Policy Committee (MPC) and Monetary Policy Process Regulation, 2016, an additional meeting of the MPC is being scheduled on November 3, 2022.

This announcement is made as per Section 45ZI(4) of the RBI Act 1934.

Tags : MEETING   MONETARY POLICY   COMMITTEE  

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