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Delhi HC Issues Notice to Delhi Govt. over Petition Filled by Radio-Taxi Operator Employee - (19 Apr 2016)

Delhi HC has issued notice to Delhi Govt. over a petition filed by an employee of radio-taxi operator ‘Magic Sewa’ against “unlicenced taxi aggregators”, including Ola and Uber, levying “peak time charge” or “surge price” over and above the normal fares.

Tags : DELHI HC   DELHI GOVT.   RADIO-TAXI OPERATOR  

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