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Delhi HC Requests Division Bench to Decide Petitions Against Police Atrocities At Early Date - (28 Oct 2022)

CRIMINAL

Delhi High Court has requested division bench to decide at an early date petitions concerning allegations of police atrocities in Jamia Millia Islamia during protests against Citizenship Amendment Act after it was recently requested by Supreme Court to dispose of matter as expeditiously as possible.

Tags : DELHI HIGH COURT   POLICE ATROCITIES   DIVISION BENCH  

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