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Madras HC: Court No Place for Political Parties to Score Over One Another - (28 Oct 2022)

CRIMINAL

Madras High Court while hearing petitions filed by former AIADMK Minister SP Velumani to quash the FIRs filed against him alleging irregularity in granting tenders has held that court should not be made a place for the political parties to score over one another.

Tags : MADRAS HIGH COURT   FIR   POLITICAL PARTY  

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