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Bombay HC Asks Authorities to Supply Lab Report to Johnson and Johnson in Baby Powder Case - (28 Oct 2022)

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Bombay High Court while considering plea filed by Johnson & Johnson Private Limited against cancellation of cosmetic manufacturing license of its baby powder facility in Maharashtra, has directed authorities to give copy of report of Central Drug Testing Laboratory, Kolkata to the company.

Tags : BOMBAY HIGH COURT   JOHNSON & JOHNSON PRIVATE LIMITED   LICENSE  

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