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Delhi HC Slams Delhi Govt., Directorate of Education and NDMC - (19 Apr 2016)

Delhi HC has slammed Directorate of Education, Delhi Government and North Delhi Municipal Corporation (NDMC), after a plea was filed alleging that lakhs of students studying in classes I-VIII in government-run schools are yet to get notebooks.

Tags : DELHI HC   DELHI GOVT.   DIRECTORATE OF EDUCATION   NDMC  

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