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Bombay HC Quashes BMC Order Revoking Permission to hold Chhath Puja to Group Backed by NCP Leader - (28 Oct 2022)

CIVIL

Bombay High Court has quashed BMC's decision to revoke the permission granted to a Nationalist Congress Party (NCP) backed organization to hold Chhath Puja in Ghatkopar, Mumbai on October 30-31st.

Tags : BOMBAY HIGH COURT   BMC   CHHATH PUJA  

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