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UP Court Convicts Samajwadi Party Leader And UP MLA Azam Khan in 2019 Hate Speech Case - (28 Oct 2022)

CRIMINAL

UP Court has held Samajwadi Party leader and former Uttar Pradesh minister Azam Khan guilty in 2019 Hate Speech case for making provocative remarks against CM Yogi Adityanath and the then DM of Rampur during the Lok Sabha Elections 2019.

Tags : UP COURT   AZAM KHAN   HATE SPEECH  

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