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Bombay HC: Married Woman Made to Do Household Work for Family Not Cruelty - (27 Oct 2022)

CRIMINAL

Bombay High Court has held that if a married lady is asked to do household work for family, the same cannot be equated to the work of maid servant and would not amount to cruelty towards her.

Tags : BOMBAY HIGH COURT   CRUELTY   HOUSEHOLD WORK  

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