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Ker HC Impleads MoHFW from PIL Seeking CAH to Be Included Under Rare Diseases Policy - (27 Oct 2022)

LAW OF MEDICINE

Kerala High Court has impleaded the Secretary of Ministry of Health and Family Welfare (MoHFW) as a respondent in the suo motu public interest writ petition seeking inclusion of 'Congenital Adrenal Hyperplasia (CAH)' as a rare disease under the National Policy for Rare Diseases.

Tags : KERALA HIGH COURT   RARE DISEASE   MOHFW  

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