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NBDSA Directs News18 to Remove News Debate Video on Jahangirpuri Demolition - (27 Oct 2022)

MEDIA AND COMMUNICATION

News Broadcasting and Digital Standards Authority (NBDSA) while directing News18 to Remove News Debate Video on Jahangirpuri Demolition has slammed News18 for its tendency to generalize sensitive issues and its unnecessary use of offending tickers like 'jihadi' on the screen.

Tags : NBDSA   NEWS18   JAHANGIRPURI DEMOLITION  

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