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Uttarakhand HC Slams Centre over Imposition of President’s Rule in the State - (19 Apr 2016)

Uttarakhand HC has slammed Centre and said the “root of the matter is you (Central Government) are cutting at root of democracy”. It said Governor should be a “non-partisan” person, not an “agent” of Central Government.

Tags : UTTARAKHAND HC   CENTRE  

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