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J&K&L HC Seeks Status Of Pending Cases Against MPs/ MLAs From Trial Courts - (21 Oct 2022)

CIVIL

Jammu & Kashmir & Ladakh High Court has sought status of 13 cases which are pending in various courts against 16 former and sitting Member of Parliaments (MPs) and ex-MLAs in the Union Territory (UT).

Tags : JAMMU & KASHMIR & LADAKH HIGH COURT   UNION TERRITORY   PARLIAMENTS  

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