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All. HC: "Two Consenting Adults' Yearning To Find Love Can't Be Interfered With By Anyone" - (21 Oct 2022)

FAMILY

Allahabad High Court has observed that the choice of a life partner, the desire for personal intimacy, and the yearning to find love and fulfillment in a human relationship between two consenting adults cannot be interfered with by any other person.

Tags : ALLAHABAD HIGH COURT   LIFE PARTNER   PERSONAL INTIMACY   ADULTS  

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