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AAR: Operation And Maintenance Of Municipal Wet Waste Processing Facility Attracts 18% GST - (21 Oct 2022)

GOODS AND SERVICES TAX

Authority of Advance Ruling, West Bengal has observed that the 18% Goods and Services Tax (GST) is payable on the operation and maintenance of municipal wet waste processing facilities.

Tags : AUTHORITY OF ADVANCE RULING   GOODS AND SERVICES TAX   MAINTENANCE  

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