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UK. HC Bans Storage, Sale Of Fire Crackers In Haldwani's Ramlila Maidan For Safety Of Residents - (21 Oct 2022)

CIVIL

Uttarakhand High Court has directed the state authorities to forthwith stop the storage or retail sale of firecrackers in the Ramlila maidan area of Haldwani in the Nainital district in view of the grave danger to the life and property of the residents of the area.

Tags : UTTARAKHAND HIGH COURT   RAMLILA   NAINITAL   FIRECRACKERS  

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