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Kerala HC Cancels Anticipatory Bail Of Writer-Activist Civic Chandran In Sexual Harassment Case - (20 Oct 2022)

CRIMINAL

Kerala High Court while allowing the state government and victim's petitions challenging the sessions court order, has rejected anticipatory bail of Civic Chandran, author and social activist, in a sexual harassment case.

Tags : KERALA HIGH COURT   CIVIC CHANDRAN   ANTICIPATORY   SEXUAL HARASSMENT  

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