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Del. HC Dismisses Plea Challenging Tender Condition by Delhi Government With Regard to Mid Day Meals - (20 Oct 2022)

CIVIL

Delhi High Court has dismissed a plea challenging the tender conditions set by Delhi Government with regard to the contract for preparation and supply of mid day meals to children of primary and upper primary classes of Government Aided Schools and Alternative and Innovative Education centres.

Tags : DELHI HIGH COURT   MID DAY MEALS  

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