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Del. HC Dismisses Samata Party's Plea Against Allotment of 'Flaming Torch' To Shiv Sena - (20 Oct 2022)

CIVIL

Delhi High Court has dismissed the plea filed by Samata Party against allotment of flaming torch symbol to Uddhav Thackeray's Shiv Sena by Election Commission of India for the upcoming Andheri East Assembly bypoll in Maharashtra.

Tags : DELHI HIGH COURT   FLAMING TORCH   ASSEMBLY   BYPOLL  

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