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Contraband In Shipment Vehicle: Kar. HC Grants Relief To Logistic Company Employees In NDPS Case - (20 Oct 2022)

NARCOTICS

Karnataka High Court has quashed the proceedings pending under the Narcotics Drugs and Psychotropic Substances Act, against two officials of a logistics company on holding that they were unaware that the driver of the transport vehicle is carrying contraband.

Tags : KARNATAKA HIGH COURT   NARCOTICS   VEHICLE  

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