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Del. HC Gives Delhi Govt 4 Months to recognize Transgenders As Third Gender on DTC Bus Tickets - (20 Oct 2022)

CIVIL

Delhi High Court has directed the Delhi Government to decide in four months a representation seeking recognition of transgender community as a third gender on the tickets of DTC buses and a provision for free travel for them.

Tags : DELHI HIGH COURT   THIRD GENDER   DTC   TRANSGENDER  

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