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Ker. HC Directs State To Provide Security, Education To Two Assam Girls who was Sexually Exploited - (20 Oct 2022)

CIVIL

Kerala High Court has ordered the State government to ensure the safety and education of two minor girls from Assam who had migrated to the State with their parents, but were unfortunately subjected to sexual abuse.

Tags : KERALA HIGH COURT   SEXUAL ABUSE   STATE GOVERNMENT  

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