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Delhi HC Upholds Conviction, Life Sentence of Man For Rape of 1-Year-Old Niece - (19 Oct 2022)

CRIMINAL

Delhi High Court while noting the alarming rise in the number of sexual offences against minors, has upheld the conviction and life sentence of a man for the rape of his 1-year-old niece. The court also said that rape is abhorrent not only against the victim, but also for the society at large.

Tags : DELHI HIGH COURT   NIECE   CONVICTION   SEXUAL  

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