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Karnataka HC Issues Notice To Lokayukta Police On Plea To Upload FIRs On Website - (19 Oct 2022)

CIVIL

Karnataka High Court has issued notices on an Advocate's Public Interest Litigation (PIL) seeking direction to upload the First Information Reports (FIRs) on the website of Police wing of Karnataka Lokayukta, within 24 hours of registration.

Tags : KARNATAKA HIGH COURT   PUBLIC INTEREST LITIGATION   FIR  

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