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SC: Gujarat Govt's Response in Bilkis Bano Case 'Very Bulky' - (19 Oct 2022)

CIVIL

Supreme Court has said that Gujarat government's response to petitions challenging the remission granted to 11 convicts in the Bilkis Bano case is "very bulky", where, instead of factual statements, a series of judgments have been cited.

Tags : SUPREME COURT   BILKIS BANO   CONVICTS  

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