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Madras HC: 'Ego' Is A Small Three Letter Word That Spoils Relationships - (19 Oct 2022)

FAMILY

Madras High Court while dismissing a wife's habeas corpus petition claiming that her husband had kept their four year old son in illegal custody, has stressed that parents must keep aside their 'ego' for the welfare of the child.

Tags : MADRAS HIGH COURT   CUSTODY   HABEAS CORPUS   EGO  

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