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Del. HC: Citizen's Arrest Compromises Article 21, Adherence To Procedure Must Be Strict And Careful - (19 Oct 2022)

CONSTITUTION

Delhi High Court while observing that the arrest of any citizen compromises his right to life and personal liberty under Article 21 has said that the adherence to any procedure, which affects the liberty of the citizen, has to be strict and scrupulous.

Tags : DELHI HIGH COURT   ADHERENCE   RIGHT TO LIFE   PERSONAL LIBERTY  

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