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SC Closes Plea Filed By TMC For Protection Of Party Members During 2021 Municipal Elections - (18 Oct 2022)

ELECTION

Supreme Court while considering that the 2021 Tripura municipal elections are over and results are notified, has disposed of the petition seeking issuance of directions to the State of Tripura to provide security to the members of TMC, especially during the campaign for the municipal elections.

Tags : SUPREME COURT   ELECTIONS   TRIPURA   TMC  

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