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Ker. HC To KSRTC: Has 'Single Duty System' Effective, File Statement With Figures & Calculations - (18 Oct 2022)

CIVIL

Kerala High Court has directed the Kerala State Road Transport Corporation (KSRTC) to inform on record that whether the 'Single Duty System' has been introduced and if it has given any benefits, file a statement with specific figures and calculations.

Tags : KERALA HIGH COURT   KERALA STATE ROAD TRANSPORT CORPORATION   SINGLE DUTY SYSTEM  

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