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HC Slams Kerala Govt For 'Playing Hide and Seek' Over Issue of Unauthorised Flags, Banners - (18 Oct 2022)

CIVIL

Kerala High Court asked the State to not to play a 'hide and seek' game with the court by asking the state government to come clean on whether it wants resolution to the issue of putting up of illegal flag posts, boards and banners in Kerala.

Tags : KERALA HIGH COURT   ILLEGAL FLAG   STATE  

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