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Uttarakhand HC Stays Termination of Ad hoc Employees In Vidhan Sabha - (18 Oct 2022)

SERVICE

Uttarakhand High Court has stayed termination of several ad hoc employees of the legislative assembly and directed the Vidhan Sabha Secretariat to permit them to work and pay the remuneration, as before.

Tags : UTTARAKHAND HIGH COURT   TERMINATION   VIDHAN SABHA   REMUNERATION  

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