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Kerala HC Seeks Details of Treatment Being Given to Injured KSRTC Employees - (18 Oct 2022)

CIVIL

Kerala High Court has asked for full details regarding the treatment provided to Kerala State Road Transport Corporation (KSRTC) employees, who sustained injuries last month when violence broke out in the state in connection with the flash hartal call given by Popular Front of India (PFI).

Tags : KERALA HIGH COURT   KERALA STATE ROAD TRANSPORT CORPORATION   POPULAR FRONT OF INDIA  

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