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SC: You are Polluting Minds of Young Generation; Slams Ekta Kapoor - (17 Oct 2022)

MEDIA AND COMMUNICATION

Supreme Court has came down heavily on producer Ekta Kapoor over "objectionable content" in her web series 'XXX', saying she was polluting the minds of the young generation of this country.

Tags : SUPREME COURT   EKTA KAPOOR  

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