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SC Directs Refund to 15 Home Buyers From Deposit in Supertech Twin Tower Case - (17 Oct 2022)

CIVIL

Supreme Court has said that 15 home buyers of the now razed twin-towers of real estate firm Supertech in Noida will be refunded on pro-rata basis from the Rs 1 crore deposited by the Interim Resolution Professional (IRP).

Tags : SUPREME COURT   SUPERTECH   NOIDA  

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