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UP Govt's 'Inaction' Prompts Allahabad High Court To Grant Interim Relief To MLA Abbas Ansari - (17 Oct 2022)

CIVIL

Allahabad High Court has granted relief to Mau Sadar MLA Abbas Ansari, the son of jailed politician Mukhtar Ansari in connection with the Hisab-Kitab Remark case.

Tags : ALLAHABAD HIGH COURT   MUKHTAR ANSARI   HISAB-KITAB  

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