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Allahabad HC Grants Bail To Man Who Allegedly Posted Video On FB Depicting Beheading Of Nupur Sharma - (17 Oct 2022)

CRIMINAL

Allahabad High Court has granted bail to one Nadeem Ansari who has been accused of posting a video on Facebook showing to behead former BJP spokesperson Nupur Sharma.

Tags : ALLAHABAD HIGH COURT   FACEBOOK   NUPUR SHARMA  

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