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Maharashtra RERA Directs Developer To Hand Over Two Properties With Interest For Delayed Possession - (17 Oct 2022)

PROPERTY

Maharashtra Real Estate Regulatory Authority (MahaRERA) has directed Orbit Enterprises to hand over possession of two units at BKC, Mumbai, to actor Saif Ali Khan along with interest for four years, till 2021, under Section 18 of RERA Act.

Tags : MAHARASHTRA REAL ESTATE REGULATORY AUTHORITY   SAIF ALI KHAN   ORBIT ENTERPRISES  

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