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Delhi HC Directs Jamia Millia Islamia To Regularise Sharjeel Usmani's Admission To MA Course - (17 Oct 2022)

EDUCATION

Delhi High Court has permitted former Aligarh Muslim University (AMU) student Sharjeel Usmani to appear in the third semester examinations for 'MA in Social Exclusion and Inclusive Policy' at Jamia Millia Islamia University (JMI).

Tags : DELHI HIGH COURT   ALIGARH MUSLIM UNIVERSITY   SHARJEEL USMANI   MILLIA ISLAMIA UNIVERSITY  

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