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NGT Slaps ?35 Cr Penalty on J&K Admin for Doodh Ganga Pollution - (17 Oct 2022)

ENVIRONMENT

National Green Tribunal has imposed a penalty of Rs 35 Crore on the Jammu & Kashmir administration for failing to prevent the discharge of untreated sewage into the Doodh Ganga, which is a major tributary of river Jhelum, and Mamath Kull (stream) in Kashmir valley's Srinagar and Budgam districts.

Tags : NATIONAL GREEN TRIBUNAL   DOODH GANGA   SEWAGE  

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