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Rajasthan HC: POCSO Convict Serving Life Sentence was Granted 15-Day Parole for Purpose of Progeny - (17 Oct 2022)

CRIMINAL

Rajasthan High Court has granted 15-day parole to a life convict on a petition filed by his wife, who is issueless and is desirous of retaining/maintaining her marriage with the convict and preserving her lineage.

Tags : RAJASTHAN HIGH COURT   LIFE CONVICT   MARRIAGE  

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