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DGFT Notifies Export Quota of Broken Rice For LCs Prior To September 08, 2022 - (14 Oct 2022)

DIRECT TAXATION

Director General of Foreign Trade has notified the export quota of broken rice for Letters of Credit (LCs) prior to September 8, 2022, for the Financial Year 2022–23. It also notifies a quota of 3,97,267 MT for the export of broken rice only for the LCs opened before the said notification.

Tags : DIRECTOR GENERAL OF FOREIGN TRADE   LETTERS OF CREDIT   BROKEN RICE  

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