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Andhra Pradesh High Court Order Directives on Defence Quota Admissions - (20 Aug 2015)

Andhra Pradesh High Court has directed NTR Health University and Telangana State to consider case of children of armed forces personnel for admission into MBBS and BDS courses as per reservation without reference to latest government order issued in July.

Tags : ANDHRA PRADESH HIGH COURT  DEFENCE QUOTA ADMISSIONS  

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