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Kar. HC Grants Bail To Drama Artist Accused Of Throwing Acid On Co-Artist To Eliminate Competition - (14 Oct 2022)

CRIMINAL

Karnataka High Court While allowing the petition, has granted bail to a woman who allegedly, with a view to take revenge and spoil another woman co-artist's chances in getting roles in dramas, threw acid on her face.

Tags : KARNATAKA HIGH COURT   BAIL   ACID  

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