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CESTAT: Activity Of Printing Advertisement Content On PVC Material Amount to "Manufacturing" - (14 Oct 2022)

SERVICE TAX

Customs, Excise and Service Tax Appellate Tribunal, Hyderabad has ruled that no service tax is payable on the activity of printing advertisement content on PVC material.

Tags : CUSTOMS   EXCISE AND SERVICE TAX APPELLATE TRIBUNAL   SERVICE TAX   ADVERTISEMENT  

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