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Delhi HC Refuses to Entertain Former PFI Chairman’s Plea Seeking Bail on Medical Grounds - (13 Oct 2022)

CRIMINAL

Delhi High Court has dismissed the plea moved by E Abubacker, former chairperson of Popular Front of India (PFI), for bail on medical grounds, who was arrested by National Investigation Agency and has been in custody since September 22.

Tags : DELHI HIGH COURT   PFI   BAIL  

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