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Kerala Human Sacrifice Case: Ernakulam Court Remands 3 Accused to Judicial Custody - (13 Oct 2022)

CRIMINAL

Kerala’s Ernakulam Court has emanded the three accused persons, Muhammad Shafi alias Rasheed, Bhagaval Singh and Laila to judicial custody for 14 days, in the human sacrifice case at Elanthoor Village in Pathanamthitta, Kerala.

Tags : KERALA COURT   HUMAN SACRIFICE   JUDICIAL CUSTODY  

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