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P&H HC Quashes FIRs against Tajinder Pal Singh Bagga - (12 Oct 2022)

CRIMINAL

Punjab and Haryana High Court has quashed an FIR against BJP leader Tajinder Pal Singh Bagga, who was accused by Punjab Police of spreading misinformation and communal disharmony and posting inflammatory statements against Delhi Chief Minister Arvind Kejriwal.

Tags : PUNJAB AND HARYANA HIGH COURT   FIR   MISINFORMATION  

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