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Delhi HC to State: Create OTP-based System for Processing Payment of Fees to Standing Counsels - (12 Oct 2022)

CIVIL

Delhi High Court has directed Delhi Government to ensure that an OTP-based verification system is created on the Online Single Window System (OSWS) portal within a period of four weeks for processing of the payment of professional fees to the standing counsels.

Tags : DELHI HIGH COURT   STANDING COUNSEL   PAYMENT  

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